ORDERS

HIGH COURTs

Orders Date Subject Orders Remarks
07 Jul, 2025 In the matter of Kj Vinod vs. The Registrar of The National Company Law Tribunal & Ors. [WP No. 22949 of 2025 and WMP No. 25783 of 2025, WMP No. 25784 of 2025]   Others
30 Jun, 2025 In the matter of ARCL Organics Ltd. vs. Stressed Asset Stabilization Fund, [CA 136 of 2017]   Others
19 Jun, 2025 In the matter of Mohota Industries Ltd. vs. Smt. Vibha w/o Mayank Agrawal, [Civil Revision Application No. 42/2024]   Others
13 Jun, 2025 In the matter of Prabhat Marketing Co. Ltd. vs. Tirrihannah Co. Ltd. [G.A. (Com) No. 2 of 2024 in C.S. (COM) No. 10 of 2023]   Others
10 Jun, 2025 In the matter of Vysali Pharmaceuticals Limited & Ors. vs. T. Beena & Ors. [OP(C) NO. 800 of 2025]   Others
09 Jun, 2025 In the matter of Khark Petrochemical Company vs. Hazel Mercantile Ltd. [Interim Application (L) No. 3847 of 2024 in Commercial Suit No. 48 of 2024]   Others
09 Jun, 2025 In the matter of State Bank of India vs. G. Rama Subrahmanyam & Anr. [IA(IBC)/139/2025 in CP (IB)/48/95/AMR/2023]   Admission Of Application In Pg Case
02 Jun, 2025 In the matter of C. Krishnaiah Chetty and Sons Private Limited vs. Deepali Co. Private Limited & Ors. [Commercial Appeal No. 161 of 2023]   Others
29 May, 2025 In the matter of Bafna Pharmaceuticals Limited vs. Assistant Commissioner of Provident Fund, [W.P. No. 23638 of 2021 and W.M.P.No.24886 of 2021]   Dismissed
19 May, 2025 In the matter of Deepak Raheja and Ors. vs. Union of India and Ors. [WA NO. 478/2024]   Others

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