ORDERS

NCLAT

Orders Date Subject Orders Remarks
25 Jul, 2025 In the matter of Orissa Metaliks Pvt. Ltd. vs. Avil Jerome Menezes, [CA (AT) (Ins) No. 1022 of 2025]   Others
25 Jul, 2025 In the matter of Shrushti Contech Pvt. Ltd. vs. V. A. Tech Wabag Ltd. [CA (AT) (CH) (Ins) No. 476/2024]   Others
25 Jul, 2025 In the matter of Myotic Trading Private Limited vs. Deepak Maini & Ors. [CA (AT) (Ins) No. 859 & 877 of 2025]   Others
25 Jul, 2025 In the matter of Rajendra Prasad Tak (Liquidator) vs. Mahanadi Coalfield Ltd. and Anr. [IA No.186/2024 in CA (AT) (CH) (Ins) No.60/2024]   Other Claim Related
24 Jul, 2025 In the matter of Virigneni Anjaiah & Ors. vs. Pridhvi Asset Reconstruction and Securitization Company Ltd. & Ors. [IA No.434 & 435/2024 in CA (AT) (CH) (Ins) No.163 & 164/2024]   Others
24 Jul, 2025 In the matter of Morex Corporation Ltd. vs. Jindal Poly Films Ltd. [CA (AT) (Ins) No. 768 of 2024]   Others
24 Jul, 2025 In the matter of SREI Multiple Asset Investment Trust vs. Arcelormittal India Pvt. Ltd. and Ors. [IA No.254/2023 & 6020/2023 in CA (AT) (Ins) No.1038/2020, IA No.705/2022, IA No.6019/2023 & IA No.217/2025 in CA (AT) (Ins.) 1043 of 2020]   Others
23 Jul, 2025 In the matter of Saurabh Premprakash Chugh vs. The State Bank of India, [CA (AT) (Ins) No. 718 of 2025]   Other In Pg To Cd
18 Jul, 2025 In the matter of Sushil Jejani S/o Atmaram Jejani & Ors. vs. Pasad Dharap & Ors. [Contempt Case No.16 of 2025 in CA (AT) (Ins.) No.449 of 2025 in CA (AT) (Ins) No.449, 473, 485 & 463 of 2025]   Others
18 Jul, 2025 In the matter of Girish Maganlal Limbachiya vs. Dharmil Mehta [CA (AT) (Ins) No. 942 of 2025]   Closure-12a / Appeal/ Review Or Settlement

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