ORDERS

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Orders Date Subject Orders Remarks
12 Aug, 2025 In the matter of Ashdan Properties Pvt. Ltd. and Others vs. DSK Global Education and Research Pvt. Ltd. and Another [Civil Appeal No. 10603 of 2024]   Others
05 Aug, 2025 In the matter of Sincere Securities Private Limited & Ors. vs. Chandrakant Khemka & Ors. [Civil Appeal No. 12812 of 2024]   Others
31 Jul, 2025 In the matter of Punjab National Bank & Anr. vs. Kalyan Transco & Ors. [Review Petition (C) No. 1432 of 2025 in Civil Appeal No.1808/2020]   Others
24 Jul, 2025 In the matter of Ramniwas Somani vs. Anushri Paperpack Pvt. Ltd. [Civil Appeal No 9671/2025]   Stay Order
17 Jul, 2025 In the matter of Sonali Power Equipments Pvt. Ltd. vs. Chairman Maharashtra State Electricity Board Mumbai and Ors. [Civil Appeal Nos. 9524 & 9532 of 2025]   Others
15 Jul, 2025 In the matter of G. Kalawathi Bai vs. G. Shashikala and Ors. etc. [Civil Appeal No(S) 9497-9501 of 2025]   Others
14 Jul, 2025 In the matter of Dhanasingh Prabhu vs. Chandrasekar & Another, [Special Leave Petition (Criminal) No.5706 of 2024]   Others
14 Jul, 2025 In the matter of Indian Oil Corporation Limited & Ors. vs. Shree Niwas Ramgopal and Ors. [Special Leave Petition (Civil) No. 1381 of 2025]   Others
24 Jun, 2025 In the matter of ILD Owners Welfare Association vs. ALM Infotech City Pvt. Ltd. [Diary No(s).23661/2025]   Others
29 May, 2025 In the matter of Board of Control For Cricket in India vs. Pankaj Srivastava & Ors. [Civil Appeal No(s). 6959 & 6960/2025]   Others

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