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HIGH COURTs

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Sr.No. Orders Date Subject Orders Remarks
1 16 July, 2026 In the matter of Sashi Agarwal vs. Union of India & Ors. [W.P.A 10330 of 2022 with CAN 1 of 2025]   (477.55 KB) Others
2 14 July, 2026 In the matter of Rajaram Food Products India Limited vs. The Joint District Registrar (Class-1) and Collector of Stamps, Nashik and others [Writ Petition No. 3018 of 2026]   (117.48 KB) Others
3 22 June, 2026 In the matter of Darshan Mandir Co-operative Housing Society Limited vs. District Deputy Registrar, Co-operative Society, Mumbai (4) and others [Writ Petition No. 16318 of 2025]   (252.99 KB) Others
4 10 June, 2026 In the matter of Sri Rani Sati Abasan Private Limited vs. Ambootia Tea Exports Private Limited and Ors. [IA No. GA-COM/2026 in EC-COM/276/2026]   (356.62 KB) Others
5 03 June, 2026 In the matter of K C M Gowda vs. Aditya Birla Capital Limited & Ors. [Writ Petition No. 16159 of 2026 (GM-RES)]   (214.44 KB) Other in PG to CD case
6 01 June, 2026 In the matter of Claudia Z. Springer vs. Voizzit Technology Pvt. Ltd. [OP(C) No. 335 of 2026]   (235.95 KB) Others
7 01 June, 2026 In the matter of Sainik Industries Pvt. Ltd. vs. Indian Sugar Manufacturing Company Limited [I.A. 11701/2020, 9050/2023, 15936/2026 in CS(COMM) 474/2019]   (639.48 KB) Others
8 20 May, 2026 In the matter of Shriram Transport Finance Co. Ltd. vs. The State of West Bengal & Anr. [CRA (SB) 1 of 2022]   (427.98 KB) Others
9 15 May, 2026 In the matter of Shivani Modi vs. Union of India and Ors. [W.P.(C) 3100/2022, CM APPL. 24128/2023, CM APPL. 32523/2024 & CM APPL. 15879/2025]   (1.38 MB) Others
10 11 May, 2026 In the matter of Shiv Shakti Security Services vs. Official Liquidator, [APOT/79/2026]   (420.08 KB) Others
11 11 May, 2026 In the matter of Naveen Aggarwal vs. Union of India and Another[CWP No. 4113 of 2022] (O&M)   (242.93 KB) Others
12 08 May, 2026 In the matter of Hindustan Dorr-Oliver Limited vs. Uranium Corporation of India Limited [Arbitration Application No. 3 of 2026]   (216.44 KB) Others
13 07 May, 2026 In the matter of Ankit Goel vs. Serious Fraud Innvestigation Office, [Criminal Miisc. No. 10299 of 2026 (O&M)   (145.72 KB) Others
14 07 May, 2026 In the matter of BGR Energy Systems Limited vs. Sanghvi Movers Limited [Original Side Appeal No. 8/2015]   (450.85 KB) Others
15 06 May, 2026 In the matter of Technopak Advisors Pvt. Ltd. vs. Nabard Consultancy Services Private Limited & Anr. [W.P. (C) 13070/2023]   (932.94 KB) Others
16 06 May, 2026 In the matter of H L Buildwell Private Limited vs. Deputy Commissioner of Income Tax, Central Circle-2, Ludhiana & Ors. [CWP No. 37049 of 2025]   (245.29 KB) Others
17 06 May, 2026 In the matter of Jones Lang Lasalle Property Consultants (India) Private Limited vs. M. A. Leasing and Construction Pvt. Ltd. and Ors. [C.S. (Com) 171/2025]   (386.55 KB) Others
18 06 May, 2026 In the matter of Swati Storewell Pvt. Limited vs. National Research Development Corporation & Others [CMP No. 4961 of 2026 in RFA No. 281 of 2005]   (550.24 KB) Others
19 04 May, 2026 In the matter of MBL Infrastructure Ltd. vs. Pradeep Colonisers and Suppliers Pvt. Ltd. [O.M.P. (COMM) 469/2025 & I.A. 28001/2025]   (1021.9 KB) Others
20 29 April, 2026 In the matter of Gujarat Industrial Development Corporation vs. Gujarat Hydrocarbons and Power SEZ Limited & Ors. [R/Letters Patent Appeal No. 55 of 2026 in R/Special Civil Application/4937/2022 with Civil Application (For Stay) No. 1 of 2025 In R/Letters Patent Appeal No. 55 of 2026]   (309.56 KB) Others
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