ORDERS

NCLT

Orders Date Subject Orders Remarks
02 Dec, 2025 In the matter of GOENKA DIAMOND AND JEWELS LIMITED [CP No. (IB) 114/7/JPR/2019]  (8.77 MB) Appointment - Appointment Of Liquidator
28 Nov, 2025 In the matter of Eskay K 'N' IT (India) Limited [IA No. 526 of 2021 in CP(IB) No. 420 of 2018]  (990.96 KB) Appointment - Appointment Of Liquidator
28 Nov, 2025 In the matter of Proto D Industries Private Limited [CP (IB) No.417/MB/2025]  (584.96 KB) Admission - Final Order
28 Nov, 2025 Approval of Resolution Plan - Rajat Commercial Enterprises Private Limited [IA (I.B.C) (Plan) No. 104/MB/2024 in CP (IB) No. 472/MB/2023]  (316.24 KB) Approval Of Resolution Plan
28 Nov, 2025 In the matter of STATOMAT SPECIAL MACHINES (INDIA) PRIVATE LIMITED [C.P. (IB) - 488/2025]  (559.13 KB) Admission - Final Order
27 Nov, 2025 In the matter of Samsara Energy Limited [C.P. (IB)/10(KB)2025]  (141.37 KB) Others
27 Nov, 2025 In the matter of SSJV Projects Private Limited [I.A. No. (Liq.) 14/2025 in C.P. (IB) No. 34/BB/2024]  (240.62 KB) Appointment - Appointment Of Liquidator
27 Nov, 2025 In the matter of Carnival Films Entertainment Private Limited [CP(IB) 346/MB/2024]  (265.61 KB) Admission - Final Order
26 Nov, 2025 In the matter of Banwari Enterprises Private Limited [IA(Plan)/13(AHM)2025 in CP(IB) /239 (AHM) 2023]  (2.26 MB) Appointment - Appointment Of Liquidator
26 Nov, 2025 In the matter of Galaxy Construction and Contractors Private Limited [C.P. (IB)/301/MB/2025]  (440.14 KB) Admission - Final Order

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